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[Cites 0, Cited by 0] [Section 28(7)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(7)(e) in Agriculture University, Jobner Act, 2013

(e)ensure that the registers of buildings, land, furniture and equipments are maintained up-to-date, and that stock checking is conducted in respect of equipments and other consumable materials in all offices, laboratories, colleges and institutes maintained by the University;