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State of Andhra Pradesh - Section

Section 28 in Andhra Pradesh Shops and Establishments Act, 1988

28. Precautions for the safety of employees in establishments.

(1)In every establishment other than such establishment or class of establishments as the Government, may, by notification, specify, such precautions against fire shall be taken as may be prescribed.
(2)If power-driven machinery is used, or any process which, in the opinion of the Government, is likely to expose any employee to serious risk of bodily injury is carried on in any establishment, such precautions including the keeping of first aid box shall be taken by the employer for the safety of the employees therein, as may be prescribed.