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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(vii) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(vii)"Disciplinary Authority" In relation to the imposition of major penalty on an officer means the Executive Committee which is the appointing authority for officers. In relation to the imposition of minor penalty on an officer means Vice-Chancellor.