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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(4) in Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002

(4)Every institution shall follow a Schedule of orientation for the newly admitted juvenile covering the following aspects, namely :-
(a)health, sanitation, hygiene;
(b)institutional discipline and standards of behaviour, respect for elders, teachers, etc.;
(c)self-improvement opportunities; and
(d)responsibilities and obligations.