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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in University Grants Commission (Categorization of Universities (only) for Grant of Graded Autonomy) Regulations, 2018

(e)"National Assessment and Accreditation Council (NAAC)" means the body established by the Commission to assess and accredit HEIs in the country;