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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(xxvi) in Sangai International University Manipur Act, 2014

(xxvi)"Principal" in relation to a constituent College, means the Head of the constituent College and includes, where there is no Principal, the Vice Principal or any other person for the time being appointed to act as Principal.