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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Odisha - Subsection

Section 106(1)(c) in The Orissa Co-operative Societies Act, 1962

(c)the Collector to recover the sum under an award, decision or order under this Act from any person in the same way as if it were an arrear of land revenue; or