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[Cites 0, Cited by 0] [Section 276(1)] [Section 276] [Entire Act]

State of Maharashtra - Subsection

Section 276(1)(x) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(x)for the general or special regulation, control or prohibition of the use of markets, dairies, creameries, graineries, grain shops, slaughter-houses, burial and burning ground, offensive trades, and all matters connected with conservancy.