Section 11 in The Rajiv Gandhi National University of Law, Punjab Act, 2006
11. Powers and functions of the General Council.
- The General Council shall be the plenary authority of the University and shall formulate and review from time to time the board policies and programmes of the University and devise measures for the improvement and development of the University and shall also have the following powers and functions, namely:-(i)to consider and pass the annual report, financial statement and the budget estimates prepared by the Executive Council and to adopt them with or without modification; and(ii)to make statutes concerning the administration of the affairs of the University including prescribing the procedures, to be followed by the authorities and the officers of the University in the discharge of their functions.
