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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(2)(c) in The Orissa Medical Registration Act, 1961

(c)prescribing the manner of election of the President or Vice-President referred to in Sub-section (1) of Section 13 and the manner of filling up vacancies referred to in Sub-section (5) of that section and the functions to be performed by the President and the Vice-President;