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State of Rajasthan - Section

Section 24 in The Rajasthan Accounts Service Rules, 1954

24. Personality and Viva Voce Examinations.

- After the marks obtained by the candidates in the written test have been received, the Commission shall call for interview such of them as have obtained an minimum of 35% marks in each of the compulsory subjects and an aggregate of 45% marks or over of the total marks for the written test and shall award marks to each candidate, interviewed by them. In interviewing the candidates besides awarding marks in respect of character, personality, address and physique, marks shall also be awarded for the candidates' proficiency in the Rajasthani dialects and his knowledge of Rajasthani Social Customs. The marks so awarded shall be added to the marks obtained in the written test by each such candidate, respectively.