Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Sikkim - Subsection Section 29(2) in Sikkim Prohibition of Beggary Act, 2004 (2)The police officer or other person affecting the arrest may remove such animal to any infirmary for detention therein pending its production before a Court,
