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[Cites 0, Cited by 0] [Section 17(10)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(10)(f) in The Companies (Share Capital and Debentures) Rules, 2014

(f)the company shall not utilise the proceeds of an earlier issue of the same kind of shares or same kind of other specified securities for the buy-back.