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State of Odisha - Section

Section 78 in Orissa Municipal Rules, 1953

78.

In preparing the budget, provision shall be made for a minimum closing balance. The amount shall not ordinarily be less than one-sixth of the aggregate expenditure on account of establishment and fixed monthly charges for the whole year, e.g. charges on account of establishment and fixed monthly charges on account of scholarships, contributions, rents etc., other than loans or the total average charges for two months.