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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(2)(j) in The Orissa Entertainment Tax Act, 2006

(j)form and manner for submission of return under Sub-section (1) of Section 16 and the conditions and restrictions subject to which the Commissioner may direct under the proviso to the said Subsection to furnish return for different periods;