Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 94 in The Coal Mines Regulations, 2011 94. General precautions. (1)No unauthorised person shall enter or be allowed, in a winding engine room.(2)No adolescent shall descend or ascend a shaft in a cage or other means of conveyance unless accompanied by one or more adult male.Chapter-IX Haulage
