Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(3)(a) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(a)receive any grant-in-aid from the State funds or other financial assistance or other facilities from the Government;