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Supreme Court - Daily Orders

Asma Lateef vs Shabbir Ahmad on 22 November, 2016

Bench: Pinaki Chandra Ghose, Uday Umesh Lalit

     ITEM NO.801                                COURT NO.7                     SECTION XI

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

                                       Civil Appeal No(s).         9695/2013

     ASMA LATEEF & ANR                                                         Appellant(s)

                                                       VERSUS

     SHABBIR AHMAD & ORS.                                                      Respondent(s)

     (With appln.(s) for directions & exemption from filing official
     translation and office report)

     Date: 22/11/2016 This appeal was orally mentioned today.

     CORAM :
                             HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Appellant(s)
                                       Ms. Meenakshi Arora,Sr.Adv.(Orally mentioned by)
                                       Mr. Rahul Narayan, AOR
                                       Mr. Shashwat Goel, Adv.
     For Respondent(s)
                                       Mr. Abhishek ChAudhary, AOR

                                          Mr. Adarsh Upadhyay,AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

It is informed by the learned Senior counsel appearing for the appellants that the Civil Appeal is listed tomorrow viz. 23 Rd November, 2016 as Item No.116.

Not to be listed before the Bench of which one of us (Hon'ble Mr. Justice Uday Umesh Lalit) is a Member.



                         (VISHAL ANAND)                            (TAPAN KR. CHAKRABORTY)
                          COURT MASTER                                   COURT MASTER


Signature Not Verified

Digitally signed by
VISHAL ANAND
Date: 2016.11.23
12:32:14 IST
Reason: