Supreme Court - Daily Orders
Asma Lateef vs Shabbir Ahmad on 22 November, 2016
Bench: Pinaki Chandra Ghose, Uday Umesh Lalit
ITEM NO.801 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9695/2013
ASMA LATEEF & ANR Appellant(s)
VERSUS
SHABBIR AHMAD & ORS. Respondent(s)
(With appln.(s) for directions & exemption from filing official
translation and office report)
Date: 22/11/2016 This appeal was orally mentioned today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s)
Ms. Meenakshi Arora,Sr.Adv.(Orally mentioned by)
Mr. Rahul Narayan, AOR
Mr. Shashwat Goel, Adv.
For Respondent(s)
Mr. Abhishek ChAudhary, AOR
Mr. Adarsh Upadhyay,AOR
UPON hearing the counsel the Court made the following
O R D E R
It is informed by the learned Senior counsel appearing for the appellants that the Civil Appeal is listed tomorrow viz. 23 Rd November, 2016 as Item No.116.
Not to be listed before the Bench of which one of us (Hon'ble Mr. Justice Uday Umesh Lalit) is a Member.
(VISHAL ANAND) (TAPAN KR. CHAKRABORTY)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2016.11.23
12:32:14 IST
Reason: