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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(2) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(2)The qualifications of the Registrar shall be such as may be laid down by the Government of India, Ministry of Human Resource Development, from time to time :Provided that the State Government may decide to adopt higher qualifications.