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Bombay High Court

Pr. Commissioner Of Income Tax -5 vs M/S. Westlife Development Ltd on 27 January, 2020

Bench: Ujjal Bhuyan, Milind N. Jadhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        INCOME TAX APPEAL(IT) NO. 1168 OF 2017

 Pr. Commissioner Of Income Tax -5                        ....Appellants
             V/S
 M/s. Westlife Development Ltd                           ....Respondent

Mr. Nirmal Chandra Mohanty, Advocate For Appellants Ms. Aasifa Khanam Khan, Advocate For Respondent CORAM : UJJAL BHUYAN & MILIND N. JADHAV, JJ DATE : 27th January, 2020 P.C. :

At the request of learned advocate for the Respondent No. 1, Stand over to 12/02/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 06:01:58 :::