Bombay High Court
Pr. Commissioner Of Income Tax -5 vs M/S. Westlife Development Ltd on 27 January, 2020
Bench: Ujjal Bhuyan, Milind N. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1168 OF 2017
Pr. Commissioner Of Income Tax -5 ....Appellants
V/S
M/s. Westlife Development Ltd ....Respondent
Mr. Nirmal Chandra Mohanty, Advocate For Appellants Ms. Aasifa Khanam Khan, Advocate For Respondent CORAM : UJJAL BHUYAN & MILIND N. JADHAV, JJ DATE : 27th January, 2020 P.C. :
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