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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(a) in Telangana Animals and Birds Sacrifices Prohibition Act, 1950

(a)[ "precincts" in relation to a place of public religious worship or adoration includes all lands and buildings near such place which are ordinarily used for purposes connected with religious worship or adoration;] [Substituted by Act No.15 of 1970.]