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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(h) in The Goa, Daman and Diu Marine Fishing Regulation Act, 1980

(h)"specified area" means such area in the sea along the entire coastline of the Union territory, or such portion of it, but not beyond the territorial waters, as may be specified by the Government by notification in the Official Gazette;