Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116] [Entire Act] State of West Bengal - Subsection Section 116(6) in West Bengal Municipal Act, 1993 (6)[ The District Registrar of the district or the Sub-Registrar of the local registration office shall co-operate with the [Executive Officer] [[Substituted by the West Bengal Act 32 of 1997, w.e.f. 18.3.1998 old section read as :
