Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(3)(a) in The Bihar and Orissa Highways Act, 1926

(a)a draft of the Rules shall be published by notification in the [Official Gazette] [Substituted by A. O for 'Gazette'.] and in local newspapers, and