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[Cites 0, Cited by 0] [Section 251] [Entire Act]

State of Jharkhand - Subsection

Section 251(c) in Bihar Education Code, 1961

(c)Every school should entrust certain duties in relation to the school programme to the students. This has been attempted in some Basic Institution by offering "Ministers". There being a "Minister" in charge of libraries, another of garden and third of school sanitation and fourth for maintenance of certain articles and of crafts and fifth of games and another for reception and showing visitors, etc. If, however, such "Minister" is assisted by a few other students selected by htm there should not, however, be any election and the "Minister" should be selected by the teachers sitting jointly under the Presidentship of the Headmaster/Principal.