Bombay High Court
M/S. Polybond India Ltd vs State Of Maharashtra And Ors on 3 March, 2023
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
Board Sr.No.:-36
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7168 OF 2021
M/s. Polybond India Ltd ....PETITIONER
V/S
State Of Maharashtra And Ors ....RESPONDENT
WITH WRIT PETITION NO. 7166 OF 2021 M/s. Plastic Omnium Auto Exteriors (india) Pvt.....PETITIONER Ltd. Thr. Manager Hr V/S State Of Maharashtra And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 626 OF 2021 In Writ Petition STAMP NO. 96358 OF 2020 Polybond India Labour Union Through Its ....PETITIONER President Vilas Harishchandra Thombre V/S The District Collector, Pune District And Others ....RESPONDENT WITH INTERIM APPLICATION NO. 627 OF 2021 In Writ Petition STAMP NO. 92164 OF 2020 Rashtriya Shramik Aghadi Through Its President Page 1/3 ::: Uploaded on - 03/03/2023 ::: Downloaded on - 04/03/2023 15:45:37 ::: Yashwant Bhosale V/S The District Collector Pune District ....RESPONDENT WITH INTERIM APPLICATION NO. 628 OF 2021 In Writ Petition 190 OF 2021 Plastic Omnium Employees Union Chakan ....PETITIONER Through Its President Mr. Arjun Ramchandra Sudrik V/S The District Collector, Pune District And Others ....RESPONDENT WITH WRIT PETITION NO. 7170 OF 2021 M/s. Rathi Transpower Pvt.ltd ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT Mr. Gaurav Gawande i/b Mr. Avinash Fatangare for Petitioner Mr. M. M. Pabale, AGP for State Mr. Nikhil Chavan i/b Mr. Rajendra Anbhule for Respondent CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 3rd March, 2023 ....PETITIONER Page 2/3 ::: Uploaded on - 03/03/2023 ::: Downloaded on - 04/03/2023 15:45:37 ::: P.C. :
At the request of learned counsel for the Petitioner , stand over to 28/04/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 03/03/2023 ::: Downloaded on - 04/03/2023 15:45:37 :::