Andhra Pradesh High Court - Amravati
Primus Fasteners Llp vs Andhra Pradesh State Financial ... on 28 September, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: W.P.No.31820 of 2022
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE.
1.28.09.2022 NJS,J Transfe rred to Office to print the name of Mr.G.R.Sudhakar, io folder learned Standing Counsel for APSFC in the cause list. before List this case along with W.P.No.29490 of 2022 correcti ons.
tomorrow i.e. on 29.09.2022. B/o.
_____ NJS, J BLV