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Bengal Presidency - Section

Section 1177 in Police Regulations, Bengal , 1943

1177. Charges on account of boat hire-how to be drawn.

- Permanent boat hire is debitable to the head "District Police-Other contingencies-Fixed boat hire and contingencies" and shall be drawn in fully vouched contingent bills. Temporary boat hire is debitable to "Contract contingencies" and shall be drawn in contract contingent bills. The payments shall represent the actual expenditure incurred by the officers on their boats.