Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Arunachal Pradesh - Subsection Section 29(1) in Arunachal Pradesh Fire and Emergency Services Act, 1991 (1)The Government may, by notification in the Official Gazette make rules for carrying out the purpose of this Act.
