Delhi High Court - Orders
Modicare Limited vs Deputy Commissioner Of Income Tax ... on 11 April, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~1 to 5 & 27 to 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3004/2023 & CM APPL. 11728/2023
MODICARE LIMITED ..... Petitioner
versus
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL
CIRCLE 14 NEW DELHI ..... Respondent
+ W.P.(C) 3007/2023 & CM APPL. 11734/2023
MODICARE LIMITED ..... Petitioner
versus
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL
CIRCLE 14 NEW DELHI ..... Respondent
+ W.P.(C) 3015/2023 & CM APPL. 11740/2023
MODICARE LIMITED ..... Petitioner
versus
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL
CIRCLE 14 NEW DELHI ..... Respondent
+ W.P.(C) 3019/2023 & CM APPL. 11746/2023
MODICARE LIMITED ..... Petitioner
versus
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL
CIRCLE 14 NEW DELHI ..... Respondent
+ W.P.(C) 3681/2023 & CM APPL. 14256/2023
MODICARE LIMITED ..... Petitioner
versus
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL
CIRCLE 14 NEW DELHI ..... Respondent
W.P.(C) 3004/2023 & connected matters page 1 of 3
Signature Not Verified
Digitally Signed By:PREM
MOHAN CHOUDHARY
Signing Date:12.04.2023
19:30:49
+ W.P.(C) 17191/2022
AKANKSHA PRADEEP MISHRA ..... Petitioner
versus
JOINT COMMISSIONER OF INCOME
TAX (OSD) & ANR. ..... Respondents
+ W.P.(C) 17198/2022
AKANKSHA PRADEEP MISHRA ..... Petitioner
versus
JOINT COMMISSIONER OF INCOME
TAX OSD & ANR. ..... Respondents
+ W.P.(C) 17213/2022
AKANKSHA PRADEEP MISHRA ..... Petitioner
versus
JOINT COMMISSIONER OF
INCOME TAX OSD & ANR. ..... Respondents
+ W.P.(C) 17219/2022
AKANKSHA PRADEEP MISHRA ..... Petitioner
versus
JOINT COMMISSIONER OF INCOME
TAX OSD & ANR. ..... Respondents
+ W.P.(C) 17222/2022
AKANKSHA PRADEEP MISHRA ..... Petitioner
versus
JOINT COMMISSIONER OF INCOME
TAX OSD & ANR. ..... Respondents
W.P.(C) 3004/2023 & connected matters page 2 of 3
Signature Not Verified
Digitally Signed By:PREM
MOHAN CHOUDHARY
Signing Date:12.04.2023
19:30:49
+ W.P.(C) 17320/2022
AKANKSHA PRADEEP MISHRA ..... Petitioner
versus
JOINT COMMISSIONER OF INCOME
TAX (OSD) & ANR. ..... Respondents
Present : Mr Rohit Jain, Mr Saksham Singhal and Mr Aniket D.
Agrawal, Advs. for petitioner.
Mr Sanjay Kumar, Sr Standing Counsel with Ms Easha
and Ms Hemlata Rawat, Advs. for Revenue in W.P.(C)
3004/2023, 3007/2023, 3015/2023, 3019/2023 &
3681/2023.
Mr Shailendera Singh, Sr Standing Counsel for Revenue
in W.P.(C) 17191/2022, 17198/2022, 17213/2022,
17219/2022, 17222/2022 & 17320/2022.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 11.04.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. It is already 04:50 P.M. 1.1 No time left.
2. List the above-captioned matters on 03.10.2023.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J APRIL 11, 2023 aj Click here to check corrigendum, if any W.P.(C) 3004/2023 & connected matters page 3 of 3 Signature Not Verified Digitally Signed By:PREM MOHAN CHOUDHARY Signing Date:12.04.2023 19:30:49