Kerala High Court
Kerala Land Reforms And Development ... vs Ottapalam Municipality on 26 September, 2019
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 26TH DAY OF SEPTEMBER 2019 / 4TH ASWINA, 1941
WP(C).No.10126 OF 2019(M)
PETITIONER:
KERALA LAND REFORMS AND DEVELOPMENT CO-OPERATIVE
SOCIETY LTD NO.4482,
MANKAVU GREENS,MANKAVU.P.O,AZCHAVATTOM,
CALICUT,REPRESENTED BY ITS GENERAL MANAGER.
BY ADVS.
SRI.B.S.SWATHY KUMAR
SMT.ANITHA RAVINDRAN
SRI.HARISANKAR N UNNI
RESPONDENTS:
1 OTTAPALAM MUNICIPALITY
OTTAPALAM,PALAKKAD DISTRICT,
PIN-679102. REPRESENTED BY ITS SECRETARY.
2 THE SECRETARY,
MUNICIPAL OFFICE,OTTAPALAM MUNICIPALITY,PALAKKAD,
PIN-679102.
*3 ADDL.R3.THE REGIONAL FIRE OFFICER,
FIRE AND RESCUE SERVICES, CIVIL STATION P.O.,
PALAKKAD, PIN-678 001.
*4 ADDL.R4. DEPUTY SUPERINTENDENT OF POLICE,
VIGILANCE AND ANTI CORRUPTION BUREAU (VACB), PALAKKAD
UNIT, NEAR DISTRICT PUBLIC LIBRARY, CIVIL STATION,
PALAKKAD, PIN-678 001.
*ADDL.R3 AND R4 ARE SUO MOTU IMPLEADED AS PER ORDER
DATED 08.07.2019.
R1-2 BY SRI.P.P.THAJUDEEN, SC, OTTAPALAM MUNICIPALITY
SRI.PAUL ABRAHAM VAKKANAL-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.09.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.10126 OF 2019 2
JUDGMENT
The learned counsel for the petitioner submits that no further orders are being pressed in this writ petition now, because the request made for Partial Occupancy Certificate has also been acceded to by the respondent-Municipality and that it has been issued.
Recording the afore submission, I close this writ petition as having become infructuous; however leaving full liberty to the petitioner to approach this Court again if so required in future.
Sd/-
DEVAN RAMACHANDRAN JUDGE MC/1.10.19 WP(C).No.10126 OF 2019 3 APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE BUILDING PERMIT NO.E2- BA(17245)/2017 DATED 24/4/2017. EXHIBIT P2 TRUE COPY OF THE APPLICATION NO.LADDER/LD/OTP/073 DATED 15-3-2018 TO THE 2ND RESPONDENT EXHIBIT P3 TRUE COPY OF THE APPLICATION NO.LADDER/LD/OTP/073/2018-19 DATED 14.11.2018 TO THE 2ND RESPONDENT. EXHIBIT P3 A TRUE COPY OF THE RECEIPT NO.21605 DATED 15.11.2018 ISSUED BY THE FIRST RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE APPLICATION NO.LADDER/LD/OTP/073/2018-19(2)DATED 15-3- 2019 TO THE 2ND RESPONDENT. EXHIBIT P5 TRUE COPY OF THE CERTIFICATE OF APPROVAL NO. 5241/2018 DATED 7-11-2017 RESPONDENT'S/S EXHIBITS:
NIL MC (TRUE COPY) PA TO JUDGE