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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(4) in The Rajasthan Gram Dan Act, 1971

(4)Any person whose name is not included in the aforesaid register may apply to the Executive Committee for the inclusion of his name in the register, and the Executive Committee shall, if satisfied that the applicant is entitled to be registered, include his name therein.