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Rajasthan High Court - Jaipur

Safdar Ali Khan S/O Shri Chote Khan vs Lallu Basant Singh S/O Shri Lallu Ratan ... on 18 August, 2022

Author: Sudesh Bansal

Bench: Sudesh Bansal

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                   S.B. Civil First Appeal No. 125/1989

                                    Safdar Ali Khan S/o Shri Chote Khan,
                                                                                                          ----Appellant
                                                                          Versus
                                    Lallu Basant Singh S/o Shri Lallu Ratan Singh,
                                                                                                        ----Respondent

For Appellant(s) : Mr. B.L. Agarwal with Mr. Abhishek Bidasra For Respondent(s) : Mr. Anirudh Tyagi Mr. Buddhi Prakash Meena HON'BLE MR. JUSTICE SUDESH BANSAL Order 18/08/2022 Arguments heard and concluded.

Judgment is reserved.

Counsel for both parties may submit their written submissions in brief by 23.8.2022.

(SUDESH BANSAL),J NITIN/2 (Downloaded on 25/12/2022 at 05:12:45 AM) Powered by TCPDF (www.tcpdf.org)