Rajasthan High Court - Jaipur
Safdar Ali Khan S/O Shri Chote Khan vs Lallu Basant Singh S/O Shri Lallu Ratan ... on 18 August, 2022
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil First Appeal No. 125/1989
Safdar Ali Khan S/o Shri Chote Khan,
----Appellant
Versus
Lallu Basant Singh S/o Shri Lallu Ratan Singh,
----Respondent
For Appellant(s) : Mr. B.L. Agarwal with Mr. Abhishek Bidasra For Respondent(s) : Mr. Anirudh Tyagi Mr. Buddhi Prakash Meena HON'BLE MR. JUSTICE SUDESH BANSAL Order 18/08/2022 Arguments heard and concluded.
Judgment is reserved.
Counsel for both parties may submit their written submissions in brief by 23.8.2022.
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