Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act] State of Bihar - Subsection Section 83(2)(h) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (h)establish minimum standards of Care and ensure its implementation in all institutions set up under the Act;