Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 18 in Bhavnagar University (Amendment) Act, 1987 18. Substitution of Chapter VII of Guj. of 1978.- In the principal Act, for chapter VII, the following Chapters shall be substituted, namely:- "CHAPTER VIAAutonomous Colleges, Autonomous Institutions and Autonomous University Departments
