Himachal Pradesh High Court
Pankaj Gupta vs . H.P. State Industrial Development on 17 March, 2023
Author: Sabina
Bench: Sabina
Pankaj Gupta Vs. H.P. State Industrial Development .
Corporation Arbitration Case No.62 of 2023 17.03.2023 Present: Mr. Suneet Goel, Advocate for the petitioner.
Mr. Mehar Chand, Advocate for the respondent.
Notice.
Mr. Mehar Chand, Advocate accepts notice on behalf of the respondent and seeks time to file reply.
List after two weeks.
(Sabina) Acting Chief Justice March 17, 2023(ps) ::: Downloaded on - 17/03/2023 20:36:01 :::CIS