Supreme Court - Daily Orders
Cit-Iii Bangalore vs M/S Velankani Information System Pvt ... on 20 January, 2014
ITEM NO.40 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)........./2014
CC 438/2014
(From the judgement and order dated 02/04/2013 in ITA No.275/2012 of The
HIGH COURT OF KARNATAKA AT BANGALORE)
CIT-III BANGALORE Petitioner(s)
VERSUS
M/S VELANKANI INFORMATION SYSTEM PVT LTD Respondent(s)
WITH I.A.1 (C/delay in filing SLP and office report)
Date: 20/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
For Petitioner(s) Mr. R.P. Bhatt,Sr.Adv.
Mr. Manish Pushkarna,Adv.
Mrs. Anil Katiyar,Adv.
Ms. Purnima Bhat Kak,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
|(Sarita Purohit) | |(Sneh Bala Mehra) | |Court Master | |Assistant Registrar |