Gujarat High Court
Intas Pharma Ltd. & vs Union Of India Thro Secretary & 2 on 27 February, 2015
Bench: Vijay Manohar Sahai, R.P.Dholaria
C/SCA/10019/2012 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 10019 of 2012
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INTAS PHARMA LTD. & 1....Petitioner(s)
Versus
UNION OF INDIA THRO SECRETARY & 2....Respondent(s)
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Appearance:
MR DHAVAL SHAH, ADVOCATE for the Petitioner(s) No. 1 - 2
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1
MR YN RAVANI, ADVOCATE for the Respondent(s) No. 2
RULE SERVED for the Respondent(s) No. 3
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE MR.
VIJAY MANOHAR SAHAI
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 27/02/2015
ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. VIJAY MANOHAR SAHAI) Learned advocate Mr. Dhaval Shah prays that the matter may be listed on 17.3.2015 as he wants to file certain documents along with additional affidavit. Prayer is accepted. List this matter on 17.3.2015.
(V.M.SAHAI, ACJ.) (R.P.DHOLARIA,J.) (pkn) Page 1 of 1