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Gujarat High Court

Intas Pharma Ltd. & vs Union Of India Thro Secretary & 2 on 27 February, 2015

Bench: Vijay Manohar Sahai, R.P.Dholaria

           C/SCA/10019/2012                                ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              SPECIAL CIVIL APPLICATION NO. 10019 of 2012

================================================================
                 INTAS PHARMA LTD. & 1....Petitioner(s)
                               Versus
          UNION OF INDIA THRO SECRETARY & 2....Respondent(s)
================================================================
Appearance:
MR DHAVAL SHAH, ADVOCATE for the Petitioner(s) No. 1 - 2
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1
MR YN RAVANI, ADVOCATE for the Respondent(s) No. 2
RULE SERVED for the Respondent(s) No. 3
================================================================

           CORAM: HONOURABLE THE ACTING CHIEF JUSTICE MR.
                  VIJAY MANOHAR SAHAI
                  and
                  HONOURABLE MR.JUSTICE R.P.DHOLARIA

                              Date : 27/02/2015


                               ORAL ORDER

(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. VIJAY MANOHAR SAHAI) Learned advocate Mr. Dhaval Shah prays that the matter may be listed on 17.3.2015 as he wants to file certain documents along with additional affidavit. Prayer is accepted. List this matter on 17.3.2015.

(V.M.SAHAI, ACJ.) (R.P.DHOLARIA,J.) (pkn) Page 1 of 1