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State of Madhya Pradesh - Section

Section 45 in The M.P. Zila Panchayats (Accounts) Rules, 1999

45. Pay Bills.

- A separate register shall be maintained for the monthly salary bills and arrears bills prepared for the employees of the Zila Panchayat in Form ZP-13. Every pay bill shall be verified, certified and passed for payment by the Chief Executive Officer or Officer nominated by him.