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[Cites 0, Cited by 0] [Section 81C] [Entire Act]

Madras Presidency - Subsection

Section 81C(2) in Madras Hindu Religious and Charitable Endowments Act, 1951

(2)The Board shall within two months after the expiry of each financial year prepare an annual administration report for that year and submit within one month thereafter to the Government such number of copies thereof, as the Government may direct.