Gujarat High Court
Mohammed Saeed Mohammed Shabbir Shaikh vs Regional Manager Gujarat Industrial ... on 9 October, 2018
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/LPA/29151/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/LETTERS PATENT APPEAL NO. 29151 of 2018
In SPECIAL CIVIL APPLICATION NO. 22104 of 2017
With
CIVIL APPLICATION NO. 1 of 2018
With
CIVIL APPLICATION NO. 2 of 2018
With
F/LETTERS PATENT APPEAL NO. 29154 of 2018
In
SPECIAL CIVIL APPLICATION NO. 565 of 2018
With
F/LETTERS PATENT APPEAL NO. 29212 of 2018
With
F/MISC. CIVIL APPLICATION NO. 29160 of 2018
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DEVMURTI SUKHDEV GOSWAMI
Versus
SPEICAL SECRETARY(APPEALS) REVENUE DEPARTMENT
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Appearance:
HARSHIT R PUROHIT(8385) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,3,4,5,6,7,8
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
RESPONDENT(s) No. 2
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 09/10/2018
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) ` Office objections to be removed on or before Page 1 of 2 C/LPA/29151/2018 ORDER 23rd October, 2018 failing which, the matters will stand dismissed for nonÂprosecution.
(R.SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J) RADHAKRISHNAN K.V. Page 2 of 2