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[Cites 0, Cited by 0] [Section 246(3)] [Section 246] [Entire Act]

State of Karnataka - Subsection

Section 246(3)(d) in Karnataka Panchayat Raj Act, 1993

(d)in the event of an explanation being required from the Adhyaksha or other member of the Grama panchayat, in writing invite such person to meet him and shall in writing specify the point on which explanation is required.