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Karnataka High Court

Siddappa Fakirappa Yaragatti vs Neminath Gangappa Kadolli on 30 August, 2017

                           :1:


            IN THE HIGH COURT OF KARNATAKA
                    DHARWAD BENCH

         DATED THIS THE 30TH DAY OF AUGUST, 2017

                        BEFORE

     THE HON'BLE MR.JUSTICE SREENIVAS HARISH KUMAR

                M.F.A.NO.102742/2016 (MV)

BETWEEN:

SIDDAPPA FAKIRAPPA YARAGATTI
AGE: 29 YEARS,
OCC: BAR-BENDING & CENTERING
NOW NIL, DIST: BELAGAVI
R/BY GUARDIAN & NEXT FRIEND
GIRIJA W/O. SIDDAPPA YARAGATTI
R/O: BAILHONGAL
                                               ... APPELLANT
(BY SRI GURUKUMAR V A., ADVOCATE)

AND :

1.    NEMINATH GANGAPPA KADOLLI
      AGE: MAJOR, OCC: BUSINESS
      R/O: AVROLLI, TQ: KHANAPUR,
      DIST: BELAGAVI

2.    THE BRANCH MANAGER
      THE ORIENTAL INSURANCE CO.LTD.
      MERCHANTS BANK BUILDING,
      S.R.CIRCLE, BAILHONGAL

3.    NITHYANAND RAJKUMAR BADIGER
      AGE: 31 YEARS, OCC: BUSINESS
      R/O: A/P. 2172 MARADGI GALLI,
      BAILHONGAL, DIST: BELAGAVI

4.    THE MANAGER LEGAL
      ICICI LOMBARD GENERAL
      INSURANCE CO. LTD.,
      MERCHANT BUILDING,
      BAILHONGAL
      DIST: BELAGAVI
                                            ... RESPONDENTS
                               :2:




      THIS MFA FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 12.02.2015 PASSED IN
MVC NO.320/2012 ON THE FILE OF THE SENIOR CIVIL JUDGE
AND MEMBER, ADDITIONAL MOTOR ACCIDENT CLAIMS
TRIBUNAL, BAILHONGAL, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT
OF COMPENSATION.

    THIS MFA COMING ON FOR ORDERS THIS DAY, THIS
COURT PASSED THE FOLLOWING:

                            ORDER

In spite of giving sufficient chance, the office objections have remained uncomplied with. Therefore, appeal is dismissed for non-compliance of office objections.

Sd/-

JUDGE hnm