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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(9) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(9)The services of Officer-in-charge, Child Welfare Officer and Social Worker shall be provided for the proper care, protection, development, rehabilitation and re-integration needs of children in shelter homes.