Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 11] [Entire Act]

Union of India - Section

Section 102 in Gold (Control) Act, 1968

102. Power to delegate.

- The Central Government may, by notification, direct that all or any of the powers which may be exercised by it under this Act, except those conferred by Section 114, shall, in such circumstances and under such conditions, if any, as may be specified in the notification be exercise also by such person or authority as may be specified therein.