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[Cites 0, Cited by 0] [Section 77(3A)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(3A)(b) in Life Insurance Corporation of India (Staff) Regulations, 1960

(b)the provisions of the said Act shall be applied notwithstanding that his monthly salary as above is over Rs. 1,000/- ;