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Bombay High Court

Navjivan Co. Op. Housing Society And Ors vs Navjivan Commercial Premises Co.Op. ... on 15 February, 2024

Author: Gauri Godse

Bench: Gauri Godse

                                                                     Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2249 OF 1997

 Navjivan Commercial Premises Co.op. Society ....PETITIONER
            V/S
 Navjivan Co. Op. Housing Society And Ors. ....RESPONDENT

WITH INTERIM APPLICATION NO. 19704 OF 2022 In Writ Petition 2249 OF 1997 Navjivan Co-op Hou. Soc. ....PETITIONER V/S Navjivan Commercial Premises Co-op Soc. ....RESPONDENT WITH INTERIM APPLICATION NO. 17924 OF 2023 In Writ Petition 2249 OF 1997 Navjivan Co. Op. Housing Society And Ors. ....PETITIONER V/S Navjivan Commercial Premises Co.op. Society....RESPONDENT WITH CIVIL APPLICATION NO. 4026 OF 1999 In Writ Petition 2249 OF 1997 Navjeevan Commercial Premises Co.operative Page 1/3 ::: Uploaded on - 15/02/2024 ::: Downloaded on - 28/02/2024 09:29:30 ::: Society V/S Navjeevan Co-operative Housing Society And....RESPONDENT Ors.

WITH CIVIL APPLICATION NO. 1271 OF 1998 In Writ Petition 2249 OF 1997 Nivjivan Commercial Premises Co.op. Society ....APPLICANT V/S Navjivan Co.op. Housing Society ....RESPONDENT WITH CIVIL APPLICATION NO. 1222 OF 1998 In Writ Petition 2249 OF 1997 Suresh L. Kalro ....APPLICANT V/S Navjivan Commercial Premises Coop. Society....RESPONDENT Sr Adv Veerendira Tulzapurkar (On VC) a/w Mr Karl Shroff a/w Ms Lata Dhruv a/w Milesh Naik a/w Ronak Shah I/b Dhru & Co for Petitioner Mr Rajesh Jain a/w Rohit Jain a/w Ms Neha Doshi I/b Legal Juris for Respondent Mr M P Thakur, AGP for State CORAM : HON'BLE MS. JUSTICE GAURI GODSE J DATE : 15th February, 2024 ....APPLICANT Page 2/3 ::: Uploaded on - 15/02/2024 ::: Downloaded on - 28/02/2024 09:29:30 ::: P.C. :

S. O. to 22/02/2024 .
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 15/02/2024 ::: Downloaded on - 28/02/2024 09:29:30 :::