(9)(a)The term of the Social Justice Committee and that of the Education Committees shall be co-extensive with the duration of the district panchayat.(b)(i)The term of the other committees constituted under sub-section (1), shall be two years and on the expiry of the term it shall be reconstituted:Provided that where the unexpired part of the duration of the panchayat, during which the committee is reconstituted is less than two years, the term of the committee shall be co-extensive with the unexpired part of the duration of the panchayat.(ii)The term of the committee constituted under sub-section (2) shall not exceed one year.