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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in The Rajasthan Court of Wards Act, 1951

(1)The Court of Wards shall assume the superintendence of the estate of any landholder dis qualified under clause (c) of sub-section (1) of section 8 or in regard to whose estate a declaration has been made under section 10.