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[Cites 0, Cited by 0] [Section 152] [Entire Act]

State of Rajasthan - Subsection

Section 152(a) in Rajasthan Civil Services (Pension) Rules, 1996

(a)Re-employment pensioners shall be allowed to draw pay only in the prescribed scales of pay for the posts in which they are re-employed. No protection of the scales of pay of posts held by them prior to retirement shall be given.